Himachal Pradesh High Court
Sohan Singh vs . H.P. Gramin Bank on 4 November, 2023
Author: Virender Singh
Bench: Virender Singh
Sohan Singh Vs. H.P. Gramin Bank .
CMP (M) No.1514 of 2023 04.11.2023 Present: Ms. Deepa, Advocate, vice Ms. Suchitra Sen, Advocate for the applicant.
Notice be issued to the respondent for 7th of December, 2023, on taking steps within a period of seven days.
rt (Virender Singh)
Judge
November 04, 2023(ps) ::: Downloaded on - 04/11/2023 20:39:20 :::CIS