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State of Madhya Pradesh - Section

Section 64 in The M.P. Nagarpalika Nirvachan Niyam, 1994

64. Supervision of counting of votes.

- At every election where a poll is taken, votes shall be counted under the supervision and direction either of the Returning Officer or Assistant Returning Officer and each contesting candidate, or his election agent or counting agent shall have a right to be present at the time of counting.