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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(2) in The West Bengal Motor Vehicles Rules, 1989

(2)A driver of a meterless taxi engaged for carrying tourists shall -
(a)wear special uniform consisting of a trousers and a coat which shall be of white colour in summer and of blue colour in winter;
(b)be neat and tidy and shall pay special attention to his personal cleanliness;
(c)not indulge in any touting and shall not accept any commission or favour from shops, hotels or restaurants;
(d)not act as a tourist guide; and
(e)hold such special pass as may be specified by the State Transport Authority in this behalf and issued by the licensing authority.