Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of West Bengal - Subsection Section 24(2)(e) in The West Bengal Motor Vehicles Rules, 1989 (e)hold such special pass as may be specified by the State Transport Authority in this behalf and issued by the licensing authority.