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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(41) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(41)"fire resistance" means the time during which a fire resistance (Retardant) paint, which is one of the materials having certain degree of fire resistance, can contribute in the fire safety of a building when subjected to prescribed condition of heat resistance.The fire resistance test of structures shall be done in accordance with IS 3809-1979 Fire Resistance Test of structure;