Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(3)(a) in The Orissa Subordinate Statistics and Economics Service Rules, 1994

(a)The posts of Primary Investigator shall be filled up by direct recruitment from among the candidates having bachelors degree in Arts/ Science having Mathematics, Computer Application, Physics, Economics, Applied Economics, Agricultural Economics, Sociology or Economics or a degree in Commerce.