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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(c) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(c)[ The licenced Engineers registered with Chandigarh Administration shall be allowed to continue their activities as structural engineers only.] [Added Chandigarh Administration Gazzette dated 22.1.1993.]