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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 91(2)(e) in Jammu and Kashmir Wakafs Act, 2001

(e)the form of application for registration of Wakafs, further particulars to be contained therein and manner and place of registrations of Wakaf ;