Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 928] [Entire Act] State of Jharkhand - Subsection Section 928(ii) in Bihar Education Code, 1961 (ii)Educational officers supplied with the Gazette should reserve Pacts I, IB, II and X and the Supplements permanently. The remaining Parts may be destroyed.