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State of Jharkhand - Section
Section 928 in Bihar Education Code, 1961
928. Gazette notices.
- The following is a list of the educational officers authorised to publish notices in the Bihar Gazette without reference to higher authority :-| Designation of officers. | Kinds of notice. | |
| 1. | The Director | All kinds. |
| 2. | Regional Deputy Director of Education. | |
| 3. | District Education Officer | (i) Lists of the recognised Middleschools in his jurisdiction.(ii) Notices regarding the award of upper primary and middlescholarships. |
| 4. | Principals of Government Professional Colleges. | Notices regarding (i) Opening of sessions and (ii) Vacanciesfor students. |
| 5. | Secretary, Board of Sanskrit Education | Notices with reference to recognised examination held underthe control of the Board. |
| 6. | Secretary to the Madrasa Examination Board. | Notices with reference to recognised examinations held underthe control of the Board. |
| 7. | Secretary to the Bihar Basic Education Board. | Notices with reference to recognised examinations held underthe control of the Board. |
| 8. | All Appointing Officers. | Notices regarding vacancies which under the orders ofGovernment have to be advertised in the Gazette. |