Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(3) in The Merchant Shipping (Medical Examination) Rules, 2000 (3)The records shall be available for inspection or verification whenever required by surveyors of the Mercantile Marine Department and the Directorate General of Shipping.
