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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Uttarakhand - Subsection

Section 50(2)(b) in Uttrarakhand Waqf Rules, 2017

(b)The Chief Executive Officer shall direct each of the officials of the auqafs under the direct management by the Board to furnish the budget in respect of the next ensuing financial year in Form 20.