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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(VI) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(VI)A copy of the seating plan and instructions for the candidates should be made available to all the Centre Superintendents and the instructions meant for the candidates must be read out to them loudly before the commencement of the Test.