Section 3(8) in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Niyam, 1997
(8)The Chief Executive Officer of the concerned Zila Panchayat/Janpad Panchayat/Commissioner of the Municipal Corporation and the Chief Municipal Officer of the Municipal Council/Nagar Panchayat shall be the Member-Secretary of the respective District Level Committee/Block Level Committee/Urban Committee, as the case may be.
