Section 1 in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012
1. Short title, extent and Commencement.
(1)This Act may be called the Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012.(2)It extends to the notified Urban areas of the State of Arunachal Pradesh.(3)It shall come into force on such date as the State Government may by notification in the Official Gazette appoint; and different dates may be appointed for different areas,
