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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 1(3) in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012

(3)It shall come into force on such date as the State Government may by notification in the Official Gazette appoint; and different dates may be appointed for different areas,