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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(5)(ii) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(ii)in case of the new sub-station, within such period as may be mutually agreed keeping in view the time frame in which such new sub-station is to be commissioned: