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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(iii) in The Ancient Monuments And Archaeological Sites And Remains Rules, 1959

(iii)contravenes any of the provisions of rule 6 or 7 or rule 8, shall be punishable with fine which may be extended to five hundred rupees.