Section 9 in The Ancient Monuments And Archaeological Sites And Remains Rules, 1959
9. Penalty. - Whoever--
(i)unlawfully enters any protected monument or part thereof at a time when, under these rules, it is not to be kept open, or(ii)unlawfully enters any protected monument in respect of which an order has been made under rule 5, or(iii)contravenes any of the provisions of rule 6 or 7 or rule 8, shall be punishable with fine which may be extended to five hundred rupees.
