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[Cites 0, Cited by 0] [Section 177] [Entire Act]

State of Tamilnadu - Subsection

Section 177(5) in Tamil Nadu Co-operative Societies Rules, 1988

(5)Every sugar mill and the Federation shall prepare a list of their members as on the last day of each co-operative year and furnish a copy of such list to the Registrar within three months from the close of such year.