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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(3)(p) in Uttaranchal School Education Act, 2006

(p)To establish coordination with Uttaranchal Sabhi Ke Liye Shiksha Parishad, Sarva Shiksha Abhiyan and other projects to be conducted in the field of education;