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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(1)(j) in Rajasthan Transparency in Public Procurement Rules, 2013

(j)apply the same criteria of evaluation as specified in the bidding documents, bidder registration documents or pre-qualification documents and under no circumstances new evaluation criteria shall be introduced during the evaluation process;