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[Cites 0, Cited by 0] [Section 84(4)] [Section 84] [Entire Act]

State of Rajasthan - Subsection

Section 84(4)(b) in Rajasthan Panchayati Raj Act, 1994

(b)any school, hospital, dispensary, vaccination station, poultry farm of other institutions, maintained by or under the control any Panchayat or Panchayat Samiti and any records, registers or other documents kept in such institution; and