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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Rajasthan - Subsection

Section 84(4) in Rajasthan Panchayati Raj Act, 1994

(4)The Chief Executive Officer may enter on and inspect -
(a)any immovable property or any work in progress under the control of any Panchayat or Panchayat Samiti;
(b)any school, hospital, dispensary, vaccination station, poultry farm of other institutions, maintained by or under the control any Panchayat or Panchayat Samiti and any records, registers or other documents kept in such institution; and
(c)the office of any Panchayat or Panchayat Samiti and any records registers or other documents kept therein.