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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(1)(d) in The Karnataka Professional Education Institutions (Regulation of Admission and Determination of Fee) Act, 2006

(d)a person nominated by the Chairperson who shall be a Doctor or Engineer of eminence as the case may be (depending on the course of study) - Member