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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(1)A Standard Estimate shall be prepared for annual repairs separately for each building including all its subsidiary buildings, and auction platforms etc. in market yards, by the Sectional Officer/Assistant Engineer; and got sanctioned by the [Competent Authority] [Substituted for the words 'Chief Engineer' vide Punjab Notification dated 10.4.2001.]. Similar estimates should also be prepared for roads in markets. These repairs should be got executed by the Assistant Engineer departmentally or through Contractors by calling competitive quotations, within the funds made available for the purpose by the Committee concerned.