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[Cites 0, Cited by 0] [Section 192(1)] [Section 192] [Entire Act]

State of Andhra Pradesh - Subsection

Section 192(1)(x) in Andhra Pradesh Panchayat Raj Act, 1994

(x)advise Government on matters concerning the implementation of any statutory or executive order specially referred by the Government to the [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.];