Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Himachal Pradesh - Subsection

Section 1(1) in Himachal Pradesh Judicial Officers (Pay, Allowances and Conditions of Service) Act, 2003

(1)This Act may be called the Himachal Pradesh Judicial Officers (Pay [, Allowances] [Inserted vide H.P. Act No. 23 of 2006.] and Conditions of Service) Act, 2003.