Section 2(d) in West Bengal Public Works Contractors (Regulation and Control) Act, 2006
(d)"certificate of registration" means a certificate issued under section 4;(da)[ "classes of enlisted contractors" mean the groups of enlisted contractors for a particular category of public works classified on the basis of financial limits of contracts; [Clauses (da) and (db) inserted by section 5(5), ibid (w.e.f. 10.9.2010).](db)"contract" means an agreement in writing by and between the State Government and the person whose tender or quotation for carrying out the specified public works or jobs under Public Works Department has been accepted by the State Government]
