Bombay High Court
Jabbir Gulam Rasool Jamal And Anr vs Radio Restaurant And 7 Ors on 5 August, 2019
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION LODGING NO. 746 OF 2019
Jabbir Gulam Rasool Jamal And Anr ....Petitioner
V/S
Radio Restaurant And 7 Ors ....Respondent
WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS LODGING NO. 1727 OF 2019 In COMMERCIAL ARBITRATION PETITION LODGING NO . 746 OF 2019 Jabbir Gulam Rasool Jamal And Anr ....Petitioner V/S Radio Restaurant And 7 Ors ....Respondent Mr. Rafique Dada, Senior Counsel along with Mr. Satish Shah and Mr. P.K. Vyas, Advocates for the Petitioner Mr. Pravin Samdani, Senior Counsel along with Mr. N. S. Patel i/by Mr. Anantkumar Asharam Jain, Advocate for the Respondent No.1For CORAM : R.D. DHANUKA, J DATE : 5th August, 2019 P.C. :
Stand Over to 7th August, 2019, supplementary board.
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