Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)Information transmitters and operating devices shall be designed, placed and grouped to allow simple and quick reception of necessary information and conduct of necessary actions and the information presented shall be correct and easily understandable.