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Union of India - Section

Section 90 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

90. Man-machine interface and information presentation .-(1) Screen-based equipment and other technical equipment for monitoring, controlling and running machinery, plants or production processes, shall be designed in such a way that the probability of mistakes that may be significant to safety, shall not occur.

(2)Information transmitters and operating devices shall be designed, placed and grouped to allow simple and quick reception of necessary information and conduct of necessary actions and the information presented shall be correct and easily understandable.
(3)In the event of incidents, deviations or failures in systems of significance to safety, alarms that stand out clearly from other information shall be given.
(4)The alarms shall be given in such way that they can be perceived and acted on in the period of time required for safe operation of equipment, plants and processes.