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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1) in The U.P. (Regulation of Building Operations) Regulations, 1960

(1)An application referred to in Section 7 to the Act shall be made in Form 'A' of Schedule I to these Regulations to be obtained from the Prescribed Authority on payment of such charge not exceeding Rs. 1 per form, as the Controlling Authority may fix.