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State of Tamilnadu - Section

Section 1 in The Salem City Municipal Corporation Act, 1994

1. Short title, extent and commencement.

(1)This Act maybe called the Salem City Municipal Corporation Act, 1994.
(2)It extends to the City of Salem.
(3)It shall come into force on such [date] [Came into force on 1st June of 1994 vide G.O.Ms. No. 93, M.A. & W.S., dated 1st April 1994.] as the Government may, by notification, appoint.