Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(3) in The Salem City Municipal Corporation Act, 1994 (3)It shall come into force on such [date] [Came into force on 1st June of 1994 vide G.O.Ms. No. 93, M.A. & W.S., dated 1st April 1994.] as the Government may, by notification, appoint.
