Section 27 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

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State of Tamilnadu - Section

Section 27 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

27. Fees.

(1)The fees to be paid for the grant of a certificate of registration under rule 24 shall be specified below, namely:-If the number of workers proposed to be employed as building workers, for a building or other construction work on one day-

		Rs.
(a)	is up to 100	500
(b)	exceeds 100 but does not exceed 500	1,500
(c)	exceed 500	3,000

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State of Tamilnadu - Section

Section 27 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

27. Fees.