Section 27(1) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

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State of Tamilnadu - Subsection

Section 27(1) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(1)The fees to be paid for the grant of a certificate of registration under rule 24 shall be specified below, namely:-If the number of workers proposed to be employed as building workers, for a building or other construction work on one day-

		Rs.
(a)	is up to 100	500
(b)	exceeds 100 but does not exceed 500	1,500
(c)	exceed 500	3,000

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State of Tamilnadu - Subsection

Section 27(1) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006