Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(v) in The Rules for Grant of Special Scholarships to Students of Backward Classes, 1963

(v)"Committee" means the committee as defined in rule 6(ii) of these rules;