Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] Daman and Diu - Subsection Section 63(b) in The Daman And Diu Panchayat Regulation, 2012 (b)in the absence of the President or when the office of the President falls vacant, preside over ,the meetings of the District Panchayat.
