Section 63 in The Daman And Diu Panchayat Regulation, 2012
63. Powers and duties of the VicePresident.
- The Vice-President shall,--(a)exercise the powers and perform the duties of the President when he is absent on leave or incapacitated from functioning or when the office of the President falls vacant; and(b)in the absence of the President or when the office of the President falls vacant, preside over ,the meetings of the District Panchayat.
