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State of Uttarakhand - Section

Section 39 in Bar Council of Uttarakhand Nainital Amendment Rules, 2014

39. Procedure to obtain Duplicate Identity Card. - If any advocate of the Council looses his original Identity Card and he wants a duplicate copy of Identity Card from the Council, he will have to submit the following documents with an application.

(a)An affidavit in support of the application.
(b)A bank draft of Rs. 200 in favour of Secretary Bar Council of Uttarakhand Nainital or Cash in the Office of the Council.
(c)Copy of the F.I.R. regarding the loss of Identity Card in concerned Police Station.