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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Uttarakhand - Subsection

Section 39(b) in Bar Council of Uttarakhand Nainital Amendment Rules, 2014

(b)A bank draft of Rs. 200 in favour of Secretary Bar Council of Uttarakhand Nainital or Cash in the Office of the Council.