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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(1)(iii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(iii)the suspension of a license shall not debar the holder of the license from applying for its renewal in accordance with the provisions of rule 55.