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State of Madhya Pradesh - Section

Section 15 in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

15. Power Purchase Agreement.

(1)The capacity declared by MGO shall qualify for PPA.
(2)For partial or entire sale of electricity generated from TARES, MGO shall enter into PPA with Distribution Licensee or M.P. Power Management Co. Ltd. on behalf of the Distribution Licensee.