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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(2) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

(2)For partial or entire sale of electricity generated from TARES, MGO shall enter into PPA with Distribution Licensee or M.P. Power Management Co. Ltd. on behalf of the Distribution Licensee.