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[Cites 0, Cited by 0] [Section 695(18)] [Section 695] [Entire Act]

Bengal Presidency - Subsection

Section 695(18)(iii) in Police Regulations, Bengal , 1943

(iii)Two sealed boxes each containing 180 rounds of ball ammunition (which will be changed once a year) shall be kept at each treasury guard room and one such box containing 180 rounds at each sub-treasury guard room for emergency. The sealed box or boxes will be kept in a strong wooden box which will be attached by a chain to the arms rack and well raised off the ground. One key shall be kept by the guard commander and a duplicate by the Court officer.