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[Cites 0, Cited by 0] [Section 695] [Entire Act]

Bengal Presidency - Subsection

Section 695(18) in Police Regulations, Bengal , 1943

(18)
(i)All sentries guarding buildings which contain treasure or arms shall be armed with muskets and shall wear two ordinary pouches and one expense pouch. One pouch shall contain ten rounds of ball in a cloth bag and the other ten rounds of buckshot in a cloth bag. The expense pouch shall contain four rounds of buckshot. The buttons of all three pouches shall remain unfastened. The sentry shall have one buckshot cartridge in the breach of his musket, the safety catch of which shall be 'on'. The guard shall be provided with the same number of pouches and ammunition as sentries but they shall carry five rounds of buckshot in the expense-pouch and their muskets shall ordinarily not be loaded.
(ii)Treasury guards or other reliefs shall carry ten rounds of ball ammunition whenever they move.
(iii)Two sealed boxes each containing 180 rounds of ball ammunition (which will be changed once a year) shall be kept at each treasury guard room and one such box containing 180 rounds at each sub-treasury guard room for emergency. The sealed box or boxes will be kept in a strong wooden box which will be attached by a chain to the arms rack and well raised off the ground. One key shall be kept by the guard commander and a duplicate by the Court officer.