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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Jharkhand - Subsection

Section 58(ii) in The Bihar School Examination Board Regulations, 1964

(ii)Special pay as defined in Regulation 20 of this Chapter not exceeding Rs. 100 a month for (a) the specially arduous nature of the duties or (b) a specific addition to the work or responsibility Special pay could only be given on the previous approval of the Government.