Section 58 in The Bihar School Examination Board Regulations, 1964
58.
Notwithstanding anything to the contrary in these regulations, the Board may grant to its servants-(i)Personal pay as defined in Regulation 18 of this Chapter.(ii)Special pay as defined in Regulation 20 of this Chapter not exceeding Rs. 100 a month for (a) the specially arduous nature of the duties or (b) a specific addition to the work or responsibility Special pay could only be given on the previous approval of the Government.
