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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(2)Questions in the name of each member shall be entered in three rounds or less according to the number of questions admitted in his name. All members who have given notice of any question will have one question each entered in the first round and after completing first question of all the members who have given notice of any question their second and third questions, if any, will in like order be placed in the second and third rounds respectively.